CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,378 judgments · page 1,163 of 1,569

High Courts05 Aug 2010

Shri Chet Singh Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0159

Central Civil Services (Classification, Control and Appeal) Act — Section 14Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15(2), 17Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118
Read judgment
High Courts05 Aug 2010Dismissed

Dinesh Chander Sharma Vs S.S. Chambyal

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0145

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 223A, 319, 397, 399Penal Code, 1860 (IPC) — Section 500, 504
Read judgment
High Courts05 Aug 2010Dismissed

Dinesh Chander Vs Rajesh Sharma and Another

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0144

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 397, 482Penal Code, 1860 (IPC) — Section 500
Read judgment
High Courts04 Aug 2010

HPSEB and Others Vs Sumitra Devi

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0075

Industrial Disputes Act, 1947 — Section 2(13), 2(21), 33C, 33C(2), 7Payment of Bonus Act, 1965 — Section 20, 22, 8
Read judgment