High Courts04 Aug 2010Dismissed
Bar Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0059
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,164 of 1,569
High Courts04 Aug 2010
Himachal Village Education Society Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0058
High Courts04 Aug 2010
Narinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0056
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts04 Aug 2010
Puni Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 154Motor Vehicles Act, 1988 — Section 181Penal Code, 1860 (IPC) — Section 279 , 338
High Courts04 Aug 2010Dismissed
State of Himachal Pradesh Vs Harjeet Singh alias Minta
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0036
Penal Code, 1860 (IPC) — Section 307
High Courts04 Aug 2010Dismissed
State of H.P. Vs Raj Kumar
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0035
Penal Code, 1860 (IPC) — Section 376, 506Registration of Births and Deaths Act, 1969 — Section 35
High Courts03 Aug 2010Allowed
Narinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 3 ShimLC 69
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 304
High Courts03 Aug 2010
Brahm Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0192
High Courts03 Aug 2010Dismissed
State of H.P. Vs Mohan Lal
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0189
Penal Code, 1860 (IPC) — Section 409
High Courts03 Aug 2010Allowed
Chaman Lal Vs Kapoor Din
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0164
High Courts03 Aug 2010Dismissed
Kaku Din and Others Vs Noor and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0161
Transfer of Property Act, 1882 — Section 53A
High Courts03 Aug 2010
Balak Ram Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0155
High Courts03 Aug 2010
Inder Singh and Pano Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0149
High Courts03 Aug 2010
Manoj Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0148
High Courts03 Aug 2010
Sh. Pawan Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0146
Constitution of India, 1950 — Article 16
High Courts03 Aug 2010Allowed
State of H.P. Vs Anant Ram and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0141
Civil Procedure Code, 1908 (CPC) — Section 100, 100(5)Himachal Pradesh Land Revenue Act, 1954 — Section 163, 171
High Courts03 Aug 2010Dismissed
State of H.P. Vs Sher Singh and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0139
Penal Code, 1860 (IPC) — Section 323, 325, 34, 506
High Courts03 Aug 2010Dismissed
State of H.P. Vs Piyush Jaswal and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0138
Motor Vehicles Act, 1988 — Section 115, 177, 183, 184, 185Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts03 Aug 2010Dismissed
State of H.P. Vs Yash Paul
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 377
High Courts03 Aug 2010
Rama Rani Gandhi and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0076