High Courts28 Jul 2010
Union of India (UOI) and Others Vs Hukam Singh
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0208
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,166 of 1,569
High Courts28 Jul 2010
Satyawan Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0179
High Courts28 Jul 2010
Dharam Pal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0178
Right to Information Act, 2005 — Section 20
High Courts28 Jul 2010
Beni Madhav Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0143
High Courts28 Jul 2010
Virender Negi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0131
High Courts28 Jul 2010
Pawan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 304, 307, 452
High Courts28 Jul 2010Dismissed
State of H.P. Vs Kishori Lal
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0121
Penal Code, 1860 (IPC) — Section 376, 452
High Courts28 Jul 2010
Ritu Raj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0076
High Courts28 Jul 2010
Anjna Gupta and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0073
High Courts28 Jul 2010
Court on its own motion Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 232
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 164, 377, 386, 389, 390Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts27 Jul 2010
Asha Kumari and another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 137
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts27 Jul 2010Allowed
Bal Kishan Vs Durga Ram and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0202
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts27 Jul 2010Dismissed
Bhim Singh and Others Vs Fazala and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0201
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts27 Jul 2010Dismissed
Resham Singh Vs Intiaz Ahmed and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0181
High Courts27 Jul 2010
Basanti Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0144
High Courts27 Jul 2010Dismissed
State of H.P. Vs Sandeep Singh
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376
High Courts27 Jul 2010Dismissed
State of H.P. Vs Karam Singh
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0127
Penal Code, 1860 (IPC) — Section 36, 363, 366, 376
High Courts27 Jul 2010
Chaman Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts27 Jul 2010Dismissed
State of H.P. Vs Padam Singh
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts26 Jul 2010Allowed
Saibu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0215