High Courts26 Jul 2010Allowed
National Insurance Co. Ltd. Vs Gulsher and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0212
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,167 of 1,569
High Courts26 Jul 2010
Bhupinder Sud Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0142
High Courts26 Jul 2010
Suman Lata Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0134
High Courts26 Jul 2010
Balibhader Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0133
High Courts26 Jul 2010
Lata Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0132
High Courts26 Jul 2010
State of H.P. Vs Desho
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts26 Jul 2010
Gurmail Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 374Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20
High Courts26 Jul 2010
Ram Chander Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0066
High Courts26 Jul 2010
Neelam Kaushal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 517 : (2010) 5 SLR 133
High Courts24 Jul 2010
Sh. Laiq Ram Verma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0217
Constitution of India, 1950 — Article 14, 16, 309Punjab Reorganisation Act, 1966 — Section 82(6)
High Courts24 Jul 2010
State of H.P. and Another Vs Naresh Kumar and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0207
High Courts24 Jul 2010
Indira Nadhyan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0141
High Courts24 Jul 2010
Seti Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0140
High Courts24 Jul 2010
Deepa Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0139
High Courts24 Jul 2010
Bimla Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0138
High Courts24 Jul 2010Dismissed
Sheela Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0135
Constitution of India, 1950 — Article 226Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 143, 146(1A), 147, 35Himachal Pradesh Panchayati Raj Act, 1994 — Section 145, 145(1), 146(1A), 148
High Courts24 Jul 2010
Rohit Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0130
Penal Code, 1860 (IPC) — Section 120B, 364
High Courts24 Jul 2010Dismissed
Kewal Singh Pathania and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0129
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 205, 482Penal Code, 1860 (IPC) — Section 188, 245, 245(2)
High Courts24 Jul 2010Allowed
Tripta Devi and Others Vs Roshni Devi and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0093
Evidence Act, 1872 — Section 165
High Courts24 Jul 2010Dismissed
State of H.P. Vs Prem Pal
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 376, 452