COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,378 judgments · page 1,168 of 1,569

High Courts24 Jul 2010Dismissed

Gurpratap Singh and Champeshwar Lal Sood Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0083

Central Civil Services (Conduct) Rules, 1964 — Rule 15, 15(1), 15(2)Constitution of India, 1950 — Article 217(3)Income Tax Act, 1961 — Section 220(2A)

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High Courts24 Jul 2010

Hima Ram Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0075

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High Courts24 Jul 2010

Sukhwinder Singh Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0074

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High Courts24 Jul 2010

Tilu Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0020

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High Courts24 Jul 2010

Babu Ram Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 5 SLR 150

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High Courts23 Jul 2010Dismissed

United India Insurance Company Ltd. Vs Smt. Rattni Devi and Others

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0211

Motor Vehicles Act, 1988 — Section 166, 2, 2(17), 2(47)

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High Courts23 Jul 2010Dismissed

State of H.P. Vs Saiflo Bibi and Another

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0196

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34

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High Courts23 Jul 2010Dismissed

Jai Lal Vs Divisional Manager, Forest Working Division

High Court Of Himachal Pradesh · AIR 2011 HP 7

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 64, Order 21 Rule 67, Order 21 Rule 68, Order 5 Rule 22

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High Courts23 Jul 2010

Kundan Lal and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0137

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High Courts23 Jul 2010Dismissed

State of H.P. Vs Narinder Kumar and Others

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0088

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A

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High Courts23 Jul 2010

Bhupinder Kumar Sharma and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0084

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High Courts23 Jul 2010

Mitra Nand Sharma and Another Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0078

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High Courts23 Jul 2010

Yashvir Singha Vs Himachal Pradesh Horticultural Produce Marketing and Processing Corporation Limited

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0077

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High Courts22 Jul 2010Allowed

Gaya Shah and Others Vs Vinod Kumari and Others

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0213

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts22 Jul 2010Allowed

Sheela Devi and Others Vs Vinod Kumari and Others

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0210

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts22 Jul 2010Dismissed

Commissioner of Income Tax Vs Himachal Gramin Bank

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0209

Income Tax Act, 1961 — Section 80(P)(2)

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High Courts22 Jul 2010Allowed

Soma Devi and Others Vs Duni Chand

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0204

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts22 Jul 2010Dismissed

The State of H.P. Vs Tarsem Lal and Others

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0194

Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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High Courts22 Jul 2010Dismissed

State of H.P. Vs Rajinder Singh and Others

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0120

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 201, 302, 34

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High Courts22 Jul 2010Dismissed

State of Himachal Pradesh Vs Anil Kumar and Another

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0090

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 366(1), 377, 378(3)Penal Code, 1860 (IPC) — Section 120B, 149, 302, 307, 411

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