High Courts22 Jul 2010Dismissed

State of H.P. Vs Lattu Ram

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0062

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 368, 376
High Courts21 Jul 2010Allowed

Chuhar Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0195

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 374Penal Code, 1860 (IPC) — Section 332, 353
High Courts20 Jul 2010Dismissed

State of H.P. Vs Kishore Kumar

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0197

Criminal Procedure Code, 1973 (CrPC) — Section 166Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 34, 379, 447
High Courts20 Jul 2010Dismissed

State of H.P. Vs Roshan Lal

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0063

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 376