CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,378 judgments · page 1,165 of 1,569

High Courts03 Aug 2010Dismissed

State of H.P. Vs Hardyal Singh

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0040

Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 376
Read judgment
High Courts02 Aug 2010Dismissed

State of H.P. Vs Neel Chand and Others

High Court Of Himachal Pradesh · (2010) 08 SHI CK 0042

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 50
Read judgment
High Courts30 Jul 2010

State of H.P. Vs Prem Lal

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0072

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 319, 378Motor Vehicles Act, 1988 — Section 187Penal Code, 1860 (IPC) — Section 279, 337, 338
Read judgment
High Courts29 Jul 2010Dismissed

State of H.P. Vs Ashraf Khan

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0067

Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
Read judgment