High Courts25 Aug 2010Dismissed
Premi Devi and Others Vs Smt. Sushil Kumari and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 42
Constitution of India, 1950 — Article 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,158 of 1,569
High Courts25 Aug 2010Dismissed
Raksha Vs Meena Gupta
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0026
Constitution of India, 1950 — Article 227
High Courts25 Aug 2010Dismissed
The State of H.P. Vs Pashmu Devi
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302
High Courts25 Aug 2010Dismissed
State of H.P. Vs Vinod Kumar and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 323, 341, 395
High Courts24 Aug 2010
Pritam Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 5 RCR(Civil) 885 : (2011) 1 ShimLC 83
Civil Procedure Code, 1908 (CPC) — Section 100, 9Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 10, 11, 3(1), 3(3), 5(3)Himachal Pradesh Village Common Lands Vesting and Utilization Rules, 1975 — Rule 9
High Courts24 Aug 2010Dismissed
Anil Kumar and Others Vs Mohni Devi and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0209
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100 , 107(1)
High Courts24 Aug 2010
Tilak Raj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0133
High Courts24 Aug 2010
Shafi Mohd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0132
High Courts24 Aug 2010Dismissed
State of H.P. Vs Satya Dev Sharma and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 33, 41, 42Penal Code, 1860 (IPC) — Section 120B, 379, 420, 467, 468
High Courts24 Aug 2010
Ravi Lal Vs Rajiv Sharma
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0093
High Courts24 Aug 2010
Shyam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0067
High Courts24 Aug 2010Dismissed
State of H.P. Vs Harish Thakur
High Court Of Himachal Pradesh · (2010) 3 ShimLC 34
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 50(1)
High Courts23 Aug 2010Dismissed
Vipin Kumar Vs Raj Kumar
High Court Of Himachal Pradesh · (2010) 3 ShimLC 168
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(2)
High Courts23 Aug 2010
Bishnu and Others Vs Laxman and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0217
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 1, Order 8 Rule 6A, Order 8 Rule 9
High Courts23 Aug 2010
National Insurance Co. Ltd. Vs Bishambhari Devi and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 540
Motor Vehicles Act, 1988 — Section 149(1), 149(2), 149(3), 149(7), 166
High Courts23 Aug 2010
Rakesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 361, 363, 366, 375, 376
High Courts23 Aug 2010Dismissed
ICICI LOMBARD General Insurance Company Ltd. Vs Baldev Singh and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0184
Workmens Compensation Act, 1923 — Section 22, 30
High Courts23 Aug 2010Dismissed
The State of H.P. Vs Nazir Ahmad
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 57
High Courts23 Aug 2010
State of H.P. and Others Vs Smt. Krishna Kumari and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 60
High Courts23 Aug 2010
Kushal Chand Katoch Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0126