High Courts06 Sept 2010Dismissed
State of H.P. Vs Shankroo
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 34, 409, 420, 467, 468
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,154 of 1,569
High Courts06 Sept 2010Dismissed
State of H.P. Vs Manohar Lal
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 306, 498A
High Courts03 Sept 2010Allowed
Shri Pawan Kumar and Others Vs Shri Tilak Raj and another
High Court Of Himachal Pradesh · (2010) 3 ShimLC 91
Contract Act, 1872 — Section 2Registration Act, 1908 — Section 60Transfer of Property Act, 1882 — Section 122, 123, 3
High Courts03 Sept 2010Dismissed
Surjit Kaur Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2010) 3 ShimLC 54
Constitution of India, 1950 — Article 14, 15
High Courts01 Sept 2010
Desh Raj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0207
High Courts01 Sept 2010
Luhender Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0206
High Courts01 Sept 2010
Shanta Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0205
High Courts01 Sept 2010
Nand Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0204
High Courts01 Sept 2010
Saroj Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 6 SLR 527
Penal Code, 1860 (IPC) — Section 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 5(2)
High Courts01 Sept 2010Dismissed
Shiv Dassi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 6 SLR 540
High Courts01 Sept 2010
State of Himachal Pradesh Vs Bhumi Singh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 332, 353, 506
High Courts01 Sept 2010
Dr. Jagan Nath Barowalia Vs Smt. Nirmala Devi
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0153
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts01 Sept 2010Dismissed
The State of H.P. Vs Jagdish Chand and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 212, 342, 363, 366A, 368
High Courts01 Sept 2010Dismissed
State of H.P. Vs Mahesh Kumar and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts01 Sept 2010Dismissed
The State of H.P. Vs Christopher alias Vorreither and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42
High Courts01 Sept 2010Allowed
Jas Dei alias Jai Dei Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 51
High Courts31 Aug 2010
Savita Sood Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0222
High Courts31 Aug 2010Dismissed
Painu Ram Vs Sohan Singh and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0221
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts31 Aug 2010Dismissed
Kamlesh Rani Vs Balwant Singh
High Court Of Himachal Pradesh · (2010) 3 ShimLC 141
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 118Transfer of Property Act, 1882 — Section 106, 44
High Courts31 Aug 2010Dismissed
Gurdas and Another Vs Devi Singh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 156
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5Limitation Act, 1963 — Article 65