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High Court Of Himachal Pradesh judgments

31,378 judgments · page 1,145 of 1,569

High Courts23 Sept 2010Dismissed

State of H.P. Vs Tara Devi

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0089

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 35, 50
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High Courts22 Sept 2010Dismissed

The State of H.P. Vs Munnu Ram

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0095

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 366, 366A, 376
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High Courts22 Sept 2010Dismissed

State of H.P. Vs Sita Ram

High Court Of Himachal Pradesh · (2010) 09 SHI CK 0092

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts22 Sept 2010Allowed

R.C. Goel Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2010) 3 ShimLC 493

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Article 14Constitution of India, 1950 — Article 14, 16, 226
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