High Courts26 Oct 2010
Meera Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0022
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,131 of 1,569
High Courts26 Oct 2010Dismissed
State of Himachal Pradesh Vs Yogesh Kumar Sharma and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts25 Oct 2010
Sh. Dina Nath Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0367
High Courts25 Oct 2010
Vinod Anand Vs H.P. Krishi Vishvavidyalaya
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0365
High Courts25 Oct 2010
Ramesh Chand Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0358
High Courts25 Oct 2010
Hira Lal and Others Vs Land Acquisition Collector and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0356
High Courts25 Oct 2010
Mohan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0352
High Courts25 Oct 2010
Partap Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0349
High Courts25 Oct 2010
Virender Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0348
High Courts25 Oct 2010
Khub Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0347
High Courts25 Oct 2010
Faquir Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0340
High Courts25 Oct 2010
Sumitra Devi Vs HP Village Khadi and Industry Board and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0336
High Courts25 Oct 2010
Saran Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0334
High Courts25 Oct 2010
Jai Santoshi Mata Hydro Project Limited Vs Smt. Chhanchla Alias Chingan
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0310
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 150Workmens Compensation Act, 1923 — Section 22
High Courts25 Oct 2010
Khushi Ram Vs Krishan Lal
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0288
High Courts25 Oct 2010
Narender Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0245
High Courts25 Oct 2010
Nand Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0244
High Courts25 Oct 2010Dismissed
State of H.P. Vs Hari Dutt and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 378Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 120B, 379
High Courts25 Oct 2010
Ram Chameli and Others Vs Bhuvnesh Chand Kaistha
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0195
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(2)
High Courts25 Oct 2010
Nirmal Bahadur Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 54