High Courts27 Oct 2010
Chuni Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0361
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,128 of 1,569
High Courts27 Oct 2010
Dila Ram Vs H.P.T.D.C. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0342
High Courts27 Oct 2010
Kaku Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0322
High Courts27 Oct 2010
Mangat Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0320
High Courts27 Oct 2010
Jai Pal Singh and Another Vs H.P. University and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0311
High Courts27 Oct 2010
Krishan Lal Vs State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0255
High Courts27 Oct 2010
Shyam Lal and Another Vs Shekhar Gupta
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0192
High Courts27 Oct 2010
Onkar Chand and Others Vs Sh. Ganesha and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0188
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14A
High Courts27 Oct 2010
Jasbir Singh and Another Vs Charan Singh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0186
High Courts27 Oct 2010
Dev Kali Negi and Another Vs H.P. State Cooperative Bank Ltd. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0185
High Courts27 Oct 2010
Sada Ram Vs State of H.P and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0183
High Courts27 Oct 2010
Tej Singh Vs Bhagwan Singh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0181
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, Order 8 Rule 3, 151Evidence Act, 1872 — Section 65
High Courts27 Oct 2010
Bachittar Singh Vs Bhagwan Singh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0180
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 1, Order 8 Rule 2, Order 8 Rule 3, 151Evidence Act, 1872 — Section 65
High Courts27 Oct 2010
Shri Rohit Karol Vs Market Committee Shimla and Kinnaur
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0174
Arbitration and Conciliation Act, 1996 — Section 9Himachal Pradesh Agriculture and Horticultural Produce Marketing (Development and Regulation) Act, 2005 — Section 180Himachal Pradesh Court Fees Act, 1968 — Section 7
High Courts27 Oct 2010
Surender Kumar Sharma and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0149
High Courts27 Oct 2010
Sant Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0145
High Courts27 Oct 2010Dismissed
Ms. Chanchal Kaur Vs Sh. Sujan Singh Jatt
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0139
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 90Registration Act, 1908 — Section 17, 49
High Courts27 Oct 2010
Budh Ram Gupta and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0136
High Courts27 Oct 2010
Dev Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 4 Crimes 421
Penal Code, 1860 (IPC) — Section 363Probation of Offenders Act, 1958 — Section 4
High Courts26 Oct 2010
Rajinder Kumar Sharma and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0366