High Courts28 Oct 2010
Bhagat Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0106
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,127 of 1,569
High Courts28 Oct 2010
Mul Raj Vs H.P. Krishi Vishva Vidyalaya and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0105
Constitution of India, 1950 — Article 14, 16
High Courts28 Oct 2010
Chet Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 382
High Courts28 Oct 2010
Bimla Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0103
Constitution of India, 1950 — Article 14, 16
High Courts28 Oct 2010Dismissed
Zila Prashiksit Berozgar and Others Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0102
High Courts28 Oct 2010
Shakaru Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0101
Industrial Disputes Act, 1947 — Section 25F
High Courts28 Oct 2010
Arjun Singh Vs H.P.S.E.B. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0100
High Courts28 Oct 2010
Sukh Dev Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0098
High Courts28 Oct 2010Dismissed
Vinod Chaudhary Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0037
High Courts28 Oct 2010
Dogar Chand and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0036
High Courts28 Oct 2010
Dr. P.K. Mehta and Others Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0035
High Courts28 Oct 2010
Jagdish Saran Kanihal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0034
High Courts28 Oct 2010
Shri Suresh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0033
High Courts28 Oct 2010
Ran Vijay Singh and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0031
High Courts28 Oct 2010
Chet Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0030
High Courts28 Oct 2010
Devi Singh and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0029
High Courts28 Oct 2010Allowed
Anita Pathania Vs Himachal Pradesh University and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0028
High Courts28 Oct 2010Allowed
The Church of Scotland Vs Changez Daniel and others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 258
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(1), 14(3), 2
High Courts27 Oct 2010
Ram Lok Sood Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0363
Central Civil Services (Commutation of Pension) Rules, 1981 — Rule 4Central Civil Services (Pension) Rules, 1972 — Rule 69
High Courts27 Oct 2010
Prem Chand Vs H.P. K.V.V. Palampur and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0362