High Courts01 Nov 2010Allowed
Lekh Ram Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0162
Central Civil Services (Pension) Rules, 1972 — Rule 33, 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,125 of 1,569
High Courts01 Nov 2010Allowed
Satya Pal Maini Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0161
High Courts01 Nov 2010Allowed
Kultar Chand Katoch and Another Vs H.P.K.V.V.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0159
High Courts01 Nov 2010Allowed
Shri Mohan Lal Sharma Vs Dr. Y.S. Parmar University and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0158
High Courts01 Nov 2010Dismissed
Rameshwar Dayal Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0157
Constitution of India, 1950 — Article 14, 311(2)
High Courts01 Nov 2010Allowed
Pratap Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0156
Himachal Pradesh Prathmik Sahayak Adhyapak/Primary Assistant Teacher (PAT) Scheme, 2003 — Section 5(I)
High Courts01 Nov 2010Allowed
Pawan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37
High Courts01 Nov 2010Allowed
Mandir Thakur Dawara Vs Jaswant Singh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0141
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 112, 115
High Courts01 Nov 2010Allowed
Prem Singh Negi Vs H.P. State Forest Corporation Ltd.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0140
High Courts01 Nov 2010Dismissed
Smt. Asha Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0139
High Courts01 Nov 2010Allowed
Surindera Gupta Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0137
High Courts29 Oct 2010
Kishori Lal Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0130
High Courts29 Oct 2010Dismissed
Land Acquisition Collector and Others Vs Gian Chand Kuthiala
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0128
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 35Land Acquisition Act, 1894 — Section 18, 23(1), 23(1A), 23(2), 27
High Courts29 Oct 2010
Rai Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0126
High Courts29 Oct 2010
Vipan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0125
High Courts29 Oct 2010Dismissed
State of H.P. Vs Malkiat Singh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0124
Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Oct 2010Dismissed
State of Himachal Pradesh Vs Charan Dass and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 498A, 506
High Courts29 Oct 2010Dismissed
State of Himachal Pradesh Vs Madan Kumar and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 379
High Courts29 Oct 2010Dismissed
State of Himachal Pradesh Vs Kuldip Singh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 34, 498A, 506
High Courts29 Oct 2010Dismissed
State of Himachal Pradesh Vs Surjeet Kumar
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 337