High Courts02 Nov 2010Dismissed
State of H.P. Vs Jasmer Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0173
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,124 of 1,569
High Courts02 Nov 2010Dismissed
State of H.P. Vs Kewal Ram and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0170
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43, 50, 52
High Courts02 Nov 2010Dismissed
State of H.P. Vs Ashok Thakur and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0167
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 468, 471
High Courts02 Nov 2010Allowed
Sh. S.K. Malhotra Vs H.P. State Electricity Board and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0160
High Courts02 Nov 2010Allowed
Daljeet Singh Vs Versus State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0155
High Courts02 Nov 2010Allowed
Karju and Others Vs Ram Chand and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0145
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11
High Courts01 Nov 2010Allowed
Tara Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0343
High Courts01 Nov 2010Allowed
Dasoundi Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0342
High Courts01 Nov 2010Allowed
Sh. Rajesh Sohal and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0339
High Courts01 Nov 2010Dismissed
Vinod Kumar and Others Vs Chuni Lal
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0337
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 100
High Courts01 Nov 2010Dismissed
Shri Rajesh Kumar Vs Shri Karam Chand
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0334
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts01 Nov 2010Dismissed
Shakuntla Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0331
Land Acquisition Act, 1894 — Section 4, 6
High Courts01 Nov 2010Allowed
Smt. Taluka Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0329
High Courts01 Nov 2010Dismissed
State of H.P. Vs Amar Nath and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 306, 498(A)
High Courts01 Nov 2010Dismissed
State of Himachal Pradesh Vs Khem Chand
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0322
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts01 Nov 2010Allowed
Smt. Abhilasha Vs H.P. State Handicrafts and Handlooms Corporation and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0253
High Courts01 Nov 2010Dismissed
Ashok Kumar and Others Vs Nanak Chand and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0250
High Courts01 Nov 2010Allowed
Himachal Pradesh Mandal and Another Vs Prem Chand and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0249
High Courts01 Nov 2010Dismissed
State of H.P. Vs Prem Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 154, 207Penal Code, 1860 (IPC) — Section 302, 34, 460
High Courts01 Nov 2010Dismissed
State of H.P. Vs Sanjeev Kumar
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0171
Penal Code, 1860 (IPC) — Section 376