High Courts29 Oct 2010Dismissed
State of H.P. Vs Gulshan and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0117
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,126 of 1,569
High Courts29 Oct 2010
Vidya Sharma Vs Ashok Thakur and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0114
High Courts29 Oct 2010
Nek Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0108
High Courts29 Oct 2010Allowed
Subhash Sood Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0107
High Courts29 Oct 2010Allowed
Gurubax Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0099
High Courts29 Oct 2010
Sharwan Kumar Vs H.P. State Electricity Board and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0032
High Courts29 Oct 2010
Madhu Deshta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0027
Constitution of India, 1950 — Article 226
High Courts28 Oct 2010
Hitender Kumar Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0133
High Courts28 Oct 2010
Hem Raj Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0132
High Courts28 Oct 2010
Munish Dulta Vs H.P. University
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0131
Constitution of India, 1950 — Article 14, 15, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32, 33, 36
High Courts28 Oct 2010
Daulat Ram and Another Vs Gopal Singh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0129
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Oct 2010
Parmil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0127
High Courts28 Oct 2010Dismissed
State of H.P. Vs Ashwani Kumar and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 147, 149, 323, 325, 354
High Courts28 Oct 2010Dismissed
State of H.P. Vs Asha Ram
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 324
High Courts28 Oct 2010Dismissed
State of H.P. Vs Shobh Ram and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 378Forest Act, 1927 — Section 33, 41, 42Penal Code, 1860 (IPC) — Section 120B, 218, 379, 420
High Courts28 Oct 2010Dismissed
Baldev Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0113
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 122(1), 122(1)(J)
High Courts28 Oct 2010Dismissed
Chinti Devi Vs Chain Singh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0112
High Courts28 Oct 2010Dismissed
Pardeep Raik Vs Pawan Kumar and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0111
Constitution of India, 1950 — Article 227Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 122(1)
High Courts28 Oct 2010
Veena Devi Vs Khajan Singh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0110
Hindu Marriage Act, 1955 — Section 13
High Courts28 Oct 2010Dismissed
Geetan Devi and Another Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0109