High Courts10 Nov 2010Dismissed
Biasan Devi and Others Vs Parkash and Others
High Court Of Himachal Pradesh · (2011) 5 RCR(Civil) 274 : (2010) 3 ShimLC 574
Evidence Act, 1872 — Section 68Hindu Succession Act, 1956 — Section 30, 4
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,122 of 1,569
High Courts10 Nov 2010Dismissed
ER. Relu Ram Vardhan Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 372
Recruitment and Promotion Rules, 1973 — Rule 4
High Courts09 Nov 2010Dismissed
Krishan Lal and Others Vs Vidya Devi and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0336
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts09 Nov 2010Dismissed
State of H.P. Vs Joginder Parshad
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0328
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts09 Nov 2010Dismissed
Sohan Bir Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0256
High Courts09 Nov 2010Allowed
P.C. Aggarwal Vs The Secretary (Co-operation) and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0254
High Courts09 Nov 2010Allowed
Oma Rana Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0252
High Courts09 Nov 2010Dismissed
Mansa Devi and Others Vs Suresh Chand
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0251
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 2, 114
High Courts09 Nov 2010Dismissed
Shyam Singh Verma Vs Shri Ram Transport Finance Co. Ltd.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0163
Arbitration and Conciliation Act, 1996 — Section 37, 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Constitution of India, 1950 — Article 227
High Courts09 Nov 2010Allowed
Om Parkash Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0152
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 379
High Courts09 Nov 2010Allowed
Kamaljeet Singh alias Bhola Vs State of H.P
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 147, 149, 323, 365, 427
High Courts09 Nov 2010Dismissed
Munshi Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts09 Nov 2010Allowed
Kishori Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0138
High Courts08 Nov 2010Dismissed
Krishan Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0341
High Courts08 Nov 2010Allowed
Ramesh Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0340
High Courts03 Nov 2010Allowed
Mukesh Manhas and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0332
Constitution of India, 1950 — Article 14
High Courts03 Nov 2010Dismissed
State of Himachal Pradesh Vs D.K. Agnihotri
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0327
Penal Code, 1860 (IPC) — Section 420, 465, 468, 471
High Courts03 Nov 2010Dismissed
State of H.P. Vs Ramesh Chand
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0326
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Motor Vehicles Act, 1988 — Section 180, 184Penal Code, 1860 (IPC) — Section 279
High Courts03 Nov 2010Dismissed
State of H.P. Vs Santosh Kumar and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0325
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 212, 302, 34
High Courts03 Nov 2010Dismissed
State of H.P. Vs Jagtar Singh and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0321
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 406, 460