High Courts11 Nov 2010
Sh. Lakhan Pal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0263
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 15
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,120 of 1,569
High Courts11 Nov 2010Allowed
Datta Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0262
High Courts11 Nov 2010Dismissed
State of H.P. Vs Devi Ram
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0261
Penal Code, 1860 (IPC) — Section 313, 378(3), 380, 457
High Courts11 Nov 2010Dismissed
State of Himachal Pradesh Vs Ravinder Kumar
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0260
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 173, 313, 363, 376
High Courts11 Nov 2010
Dr. Jyoti Prakash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0259
High Courts11 Nov 2010
State of H.P. and Others Vs Kashmir Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0257
High Courts11 Nov 2010
Manju Rani Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0209
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010
Dilshad Begum Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0208
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010
Sunita Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0207
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010
Nirmla Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0136
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010
Anita Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0135
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010
Kumari Sapna Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0134
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010Dismissed
State of H.P. Vs Ranbir Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts11 Nov 2010
Ganesh Dutt Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0132
High Courts11 Nov 2010Allowed
Charan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0119
High Courts11 Nov 2010
Anamika Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0085
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010
Seema Rani Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0084
Limitation Act, 1963 — Section 5
High Courts11 Nov 2010Dismissed
Anil Mahajan and Others Vs Savitri Chaudhary and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 209
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 107, 108Succession Act, 1925 — Section 63
High Courts11 Nov 2010Allowed
Krishan Dutt Vs H.P.S.E.B.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0076
Central Civil Services (Temporary Service) Rules, 1965 — Rule 10, 10(A)Constitution of India, 1950 — Article 14
High Courts11 Nov 2010
Anant Ram Vs Financial Commissioner (Appeals) and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0075