CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,378 judgments · page 1,119 of 1,569

High Courts11 Nov 2010Dismissed

Durgu Ram and Others Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0399

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173Penal Code, 1860 (IPC) — Section 147, 149, 323, 506Probation of Offenders Act, 1958 — Section 3
Read judgment
High Courts11 Nov 2010Dismissed

State of H.P. Vs Dev Dutt

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0354

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 120(B), 380, 457
Read judgment
High Courts11 Nov 2010Dismissed

Nirmal Singh Vs Hira Singh and Others

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0347

Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 105, 106, 107, 108Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 21, 22, 24, 24(2), 25
Read judgment