High Courts12 Nov 2010Allowed
Daulat Ram Vs Himachal Pradesh University
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0130
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,118 of 1,569
High Courts12 Nov 2010Allowed
Kali Kumar and Others Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0129
High Courts12 Nov 2010Dismissed
Janak Singh and Others Vs Balbir Singh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0083
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Land Revenue Act, 1954 — Section 45
High Courts11 Nov 2010
Ram Partap Vs The HPSEB and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0432
High Courts11 Nov 2010Dismissed
Ravinder S. Jinta Vs H.P. State Civil Supplies Corporation
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0430
Constitution of India, 1950 — Article 311
High Courts11 Nov 2010
Jagdish Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0428
High Courts11 Nov 2010
Mohan Singh and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0427
High Courts11 Nov 2010Allowed
Ram Pal Vs Sunita Devi
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0426
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Nov 2010Dismissed
Randhir and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0424
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150Penal Code, 1860 (IPC) — Section 323, 341, 506
High Courts11 Nov 2010
Manju Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0423
High Courts11 Nov 2010Allowed
State of Himachal Pradesh Vs Anant Ram and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0419
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts11 Nov 2010Dismissed
State of Himachal Pradesh Vs Kamaljeet Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0418
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 506
High Courts11 Nov 2010
Surat Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0415
High Courts11 Nov 2010
Raj Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0414
High Courts11 Nov 2010
H.P. Ex Ad hoc Regularized Lecturers Association Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0413
High Courts11 Nov 2010Dismissed
Gopal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0411
Penal Code, 1860 (IPC) — Section 363, 366A
High Courts11 Nov 2010Dismissed
Manoj Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0409
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Motor Vehicles Act, 1988 — Section 181Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts11 Nov 2010Dismissed
Kishan Lal Verma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0406
High Courts11 Nov 2010Dismissed
State of H.P. Vs Bhumi Ram
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0405
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts11 Nov 2010Dismissed
State of H.P. Vs Gopal Dass @ Pinki
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0404
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 42, 52