High Courts12 Nov 2010Dismissed
State of Himachal Pradesh Vs Mohan Lal
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0421
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,117 of 1,569
High Courts12 Nov 2010
Executive Engineer Vs Astra Construction Company Pvt. Ltd. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0420
High Courts12 Nov 2010Dismissed
Puran Singh through L.Rs. Gauri Devi and Others Vs Land Acquisition Collector and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0417
Land Acquisition Act, 1894 — Section 18, 4, 54
High Courts12 Nov 2010
Shiv Dei and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0416
Constitution of India, 1950 — Article 300A
High Courts12 Nov 2010
Dharam Dass Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0412
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts12 Nov 2010
Sukhpreet Singh and Others Vs Bhim Singh Mankotia and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0410
Criminal Procedure Code, 1973 (CrPC) — Section 204
High Courts12 Nov 2010Dismissed
Mukesh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0408
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts12 Nov 2010Allowed
Ramesh Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0407
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173Penal Code, 1860 (IPC) — Section 279, 304A
High Courts12 Nov 2010Dismissed
H.P. Mahila Vikas Nigam Vs Jerath Electronics and Allied Industries
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0352
Arbitration and Conciliation Act, 1996 — Section 11(6), 11(8), 34, 7
High Courts12 Nov 2010Allowed
Bhagat Ram Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0351
High Courts12 Nov 2010Allowed
Kushi Ram Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0350
High Courts12 Nov 2010
Desh Raj Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0349
Indian Medicine Central Council Act, 1970 — Section 17
High Courts12 Nov 2010Dismissed
Harbans Singh Vs Ld. President H.P. Industrial Tribunal-cum-Labour Court and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0346
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13Industrial Disputes (Amendment and Miscellaneous Provisions) Act, 1956 — Section 10, 11, 11(1), 17, 17(A)Industrial Disputes (Central) Rules, 1957 — Rule 22, 24
High Courts12 Nov 2010
Bikram Chand Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0267
High Courts12 Nov 2010
Puran Singh Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0266
High Courts12 Nov 2010
Karam Chand Mandla Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0265
Administrative Tribunals Act, 1985 — Section 21
High Courts12 Nov 2010
Leela Devi Vs The Himachal Pradesh Krishi Vishwa Vidyalaya and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0264
High Courts12 Nov 2010Allowed
Tilak Raj Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0258
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts12 Nov 2010Allowed
Ujjagar Singh Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0206
High Courts12 Nov 2010Allowed
Jagan Nath Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0131