High Courts16 Nov 2010
Chandrawati Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0235
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,115 of 1,569
High Courts16 Nov 2010Dismissed
State of Himachal Pradesh Vs Gian Chand and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0221
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 363, 366
High Courts16 Nov 2010Allowed
KulwantSingh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 297, 402Penal Code, 1860 (IPC) — Section 279, 304(A)
High Courts16 Nov 2010
Mangal Sain Vs State of H.P.and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0202
High Courts16 Nov 2010
Harnam Singh Guleria Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0201
High Courts16 Nov 2010
Kuldip Singh Vs State of H.P..and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0200
High Courts16 Nov 2010Dismissed
State of Himachal Pradesh Vs Rajesh Kumar and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts16 Nov 2010Dismissed
State of Himachal Pradesh Vs Tanzin Giachho
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376, 452
High Courts16 Nov 2010
Dhauladhar Education Society Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0113
High Courts16 Nov 2010Dismissed
State of H.P. Vs Anoop Singh and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 363, 366, 376
High Courts16 Nov 2010
B.S. Himalvi Vs HPTDC
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0095
Constitution of India, 1950 — Article 14, 16
High Courts16 Nov 2010Dismissed
State of H.P. Vs Naresh Kumar and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 323, 325, 34, 341, 382
High Courts16 Nov 2010Dismissed
Laiq Ram Vs H.P. Agro Industrial Packaging India Limited and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0070
High Courts16 Nov 2010
Rasila Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0069
High Courts16 Nov 2010
Anirudh Vs B.R. Rahi and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 204Penal Code, 1860 (IPC) — Section 500
High Courts16 Nov 2010
Kulbhushan Rehalia Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0036
High Courts16 Nov 2010Dismissed
State of H.P. Vs Rajesh Kumar
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts16 Nov 2010Allowed
Nirmal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts16 Nov 2010Allowed
Rohit Kumar Vs Indian Oil Corporation and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0023
High Courts16 Nov 2010
Bhart Singh Verma Vs Deputy Commission Shimla and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0013