High Courts18 Nov 2010
Mast Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0106
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,114 of 1,569
High Courts18 Nov 2010Allowed
Hakam Din Vs Gulam Mohammad and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0067
High Courts18 Nov 2010
Shyamanand Shandil Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0050
High Courts18 Nov 2010Dismissed
Tek Chand and Another Vs Balbir Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0028
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts18 Nov 2010Dismissed
Brij Lal Vs Puran Chand
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0011
High Courts18 Nov 2010Dismissed
Jiwanu Ram (dead) through LRs. Vs Tara Devi and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0006
High Courts18 Nov 2010Dismissed
Hasan Din Vs Sher Mohammed
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0005
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Nov 2010
Anju Bala Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0450
High Courts16 Nov 2010Dismissed
Nigma Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0388
Constitution of India, 1950 — Article 14
High Courts16 Nov 2010Allowed
Shakuntla Sharma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0382
High Courts16 Nov 2010Dismissed
State of H.P. Vs Avtar Singh and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0377
Penal Code, 1860 (IPC) — Section 324, 34
High Courts16 Nov 2010
Sh. Jagdish Chand Verma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0376
High Courts16 Nov 2010Dismissed
Bua Rani and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0317
High Courts16 Nov 2010
Kishori Lal Nag Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0311
High Courts16 Nov 2010
Balbir Singh Kalasaik Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0309
High Courts16 Nov 2010Allowed
Aman Deep Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0288
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Nov 2010
Ashraf Ali Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0240
High Courts16 Nov 2010
Alam Datt Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0239
High Courts16 Nov 2010
Gopi Singh Bragta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0237
High Courts16 Nov 2010
Bhagat Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0236