High Courts16 Nov 2010Dismissed
Dr. Neerja Vs H.P. Public Service Commission
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0012
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,116 of 1,569
High Courts15 Nov 2010
Kamlesh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0435
High Courts15 Nov 2010
Veena Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0434
High Courts15 Nov 2010
Chander Kanta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0433
High Courts15 Nov 2010Dismissed
State of H.P. Vs Jagdish Chand
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0422
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts15 Nov 2010Allowed
Om Prakash Chauhan Vs Sh. Harish Chander Chauhan
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0402
High Courts15 Nov 2010Allowed
Saroj Kumari Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0395
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 16(2)
High Courts15 Nov 2010
Jagat Ram Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0375
High Courts15 Nov 2010
Dr. Urmil Bansal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0374
High Courts15 Nov 2010
Satinder Kumar Sharma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0370
High Courts15 Nov 2010
Kunj Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0369
High Courts15 Nov 2010
Jai Krishan and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0368
High Courts15 Nov 2010Dismissed
Ram Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0233
Industrial Disputes Act, 1947 — Section 25H
High Courts15 Nov 2010
Chetan Verma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0211
High Courts15 Nov 2010
Roshan Lal Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0121
High Courts15 Nov 2010
Ganesh Negi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150
High Courts12 Nov 2010Dismissed
State of H.P. Vs Sher Mohd. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0436
Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 452
High Courts12 Nov 2010Dismissed
Ram Lok and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0431
High Courts12 Nov 2010Allowed
Joginder Kumar Vs Kashmiri Devi
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0429
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 Nov 2010Dismissed
State of H.P. Vs Devi Singh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0425
Criminal Procedure Code, 1973 (CrPC) — Section 378Forest Act, 1927 — Section 33, 41, 42, 63Penal Code, 1860 (IPC) — Section 120B, 379, 420