High Courts11 Nov 2010
Bala Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0074
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,121 of 1,569
High Courts11 Nov 2010
Smt. Savitri Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0073
High Courts11 Nov 2010
Thakur Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0046
High Courts11 Nov 2010
Revti Raman and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0043
High Courts11 Nov 2010
Shri Anoop Kumar Vs The H.P. K.V.V. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0037
Constitution of India, 1950 — Article 14, 16
High Courts11 Nov 2010Allowed
Lila Vati Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0027
High Courts10 Nov 2010
Sher Singh and Others Vs Atma Ram and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0247
High Courts10 Nov 2010
Purshottam Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 363, 366A, 376
High Courts10 Nov 2010
Krishan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0245
High Courts10 Nov 2010
Chet Ram Chauhan Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0244
High Courts10 Nov 2010
Meena Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0243
Right of Children to Free and Compulsory Education Act, 2009 — Section 27
High Courts10 Nov 2010
Bias Dev Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0242
High Courts10 Nov 2010
Gian Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0205
High Courts10 Nov 2010
Contract Teachers/Lecturers Association Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0180
High Courts10 Nov 2010
Vijay Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0179
Constitution of India, 1950 — Article 226
High Courts10 Nov 2010
Roshan Lal and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0178
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5(1)
High Courts10 Nov 2010
Gurmohan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0177
High Courts10 Nov 2010
Dev Bhumy Educational Trust Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0176
High Courts10 Nov 2010Allowed
Vijay Pal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts10 Nov 2010
State of H.P. Vs Virender Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 427, 452, 506