COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,378 judgments · page 1,123 of 1,569

High Courts03 Nov 2010Dismissed

State of Himachal Pradesh Vs Kartar Singh

High Court Of Himachal Pradesh · (2011) 1 ShimLC 176

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 114, 32(1)Penal Code, 1860 (IPC) — Section 302, 306, 498(A)

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High Courts03 Nov 2010Dismissed

Subhash Chander Dohroo and Others Vs H.P. University and Another

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0255

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High Courts03 Nov 2010Dismissed

Murari Lal Vs State of Himachal Pradesh State of Himachal Pradesh Vs Murari Lal

High Court Of Himachal Pradesh · (2011) 1 ShimLC 414

Criminal Procedure Code, 1973 (CrPC) — Section 157, 159, 161, 313Evidence Act, 1872 — Section 145, 155(3)Penal Code, 1860 (IPC) — Section 307, 323, 326, 506

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High Courts03 Nov 2010Dismissed

State of H.P. Vs Bakshi Ram and Others

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0168

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 302, 323, 34

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High Courts03 Nov 2010Dismissed

Uttam Chand Vs Pathanu Ram and Another

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0166

Constitution of India, 1950 — Article 227

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High Courts03 Nov 2010Dismissed

Jagat Ram and Another Vs Ravi Kant and Others

High Court Of Himachal Pradesh · (2011) 1 ShimLC 309

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 9 Rule 7

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High Courts03 Nov 2010Allowed

Gurmit Singh and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0154

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High Courts03 Nov 2010Dismissed

Hitesh @ Dimple and Others Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0153

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 323, 333, 34, 341

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High Courts03 Nov 2010Dismissed

State of H.P. Vs Ganpat Ram and Others

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0148

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 34, 342

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High Courts03 Nov 2010Dismissed

Pritam Singh Vs Suhel Singh

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0147

Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 27, 28, 29

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High Courts03 Nov 2010Allowed

Laturia Ram (dead) through LRs. Vs Punnu Ram

High Court Of Himachal Pradesh · (2010) 11 SHI CK 0146

Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Land Revenue Act, 1954 — Section 45Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 2(17)

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High Courts03 Nov 2010Dismissed