High Courts05 Oct 2020Disposed Of
Avinash Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0024
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 365, 376D, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 43 of 130
High Courts05 Oct 2020Dismissed
Kubja Devi Vs Chhape Ram
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0023
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Protection Of Women From Domestic Violence Act, 2005, — Section 12
High Courts01 Oct 2020Disposed Of
M/s Ronnie Enterprises Vs Union Of India & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0260
High Courts01 Oct 2020Disposed Of
Shakuntla Devi Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0259
High Courts01 Oct 2020Dismissed
State Of H.P. & Others Vs Rajiv & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0258
High Courts01 Oct 2020Dismissed
Virender Singh Thakur Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0257
Himachal Pradesh Police Act, 2007 — Section 12, 56
High Courts01 Oct 2020Disposed Of
Pratap Singh Kanwar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0256
High Courts01 Oct 2020Disposed Of
Ajay Kumar Sharma Vs State Of HP And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0037
Constitution Of India, 1950 — Article 12, 226
High Courts01 Oct 2020Disposed Of
M/s Ronnie Enterprise Vs Union Of India & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0022
High Courts01 Oct 2020Disposed Of
Firoz Khan And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0021
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 29Indian Penal Code, 1860 — Section 34, 323, 342, 382
High Courts01 Oct 2020Disposed Of
Puran Chand Vs Shamsher Singh Negi & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0019
High Courts01 Oct 2020Disposed Of
Rangila Ram Vs Raj Kumar Verma
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0018
Administrative Tribunals Act, 1985 — Section 17Contempt Of Courts Act, 1971 — Section 11, 12
High Courts01 Oct 2020Disposed Of
Rekha Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0017
High Courts01 Oct 2020Disposed Of
(Dr.) Narinder Kumar Gupta And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0016
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 49A, 354Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts01 Oct 2020Disposed Of
Suresh Kumar Sharma Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0015
High Courts01 Oct 2020Allowed
Shanti Swaroop Vs State Of H. P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0014
Constitution Of India, 1950 — Article 226Central Civil Services (Conduct) Rules, 1964 — Rule 20
High Courts01 Oct 2020Dismissed
Jagbhandu Verma Vs Indian Overseas Bank And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0013
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 21 Rule 106
High Courts01 Oct 2020Disposed Of
Ravi Chand Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0012
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts01 Oct 2020Dismissed
Ashwani Kumar Sharma Vs Dr. Y.S. Parmar University And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0011
High Courts01 Oct 2020Disposed Of
Geeta Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0010
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16