High Courts06 Oct 2020Disposed Of
Shamsher Ali Vs Sandeep Bhatnagar And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0044
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 41 of 130
High Courts06 Oct 2020Disposed Of
Parveen Bhatt Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0043
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 376, 417, 506Himachal Pradesh Freedom Of Religion Act, 2006 — Section 5
High Courts06 Oct 2020Dismissed
Himani Verma And Others Vs Himachal Pradesh University
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0042
High Courts06 Oct 2020Allowed
Karam Dass Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0041
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(c)(g)(s)Indian Penal Code, 1860 — Section 34, 341Code Of Criminal Procedure, 1973 — Section 438, 439, 446, 446A
High Courts06 Oct 2020Disposed Of
Twinkle Pundir & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0040
High Courts06 Oct 2020Disposed Of
Mohit Soni Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0039
Indian Penal Code, 1860 — Section 376
High Courts05 Oct 2020
Kuldeep Chand Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0283
High Courts05 Oct 2020Disposed Of
Bittu Kanwar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0282
Motor Vehicles Act, 1988 — Section 82
High Courts05 Oct 2020Dismissed
Amit Gangeshwar Sharma Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0281
High Courts05 Oct 2020Dismissed
Rajesh Kumar Sharma Vs Union Of India And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0280
High Courts05 Oct 2020Dismissed
IDEA Cellular Ltd Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0279
Himachal Pradesh (Legacy Cases Resolution) Scheme, 2019 — Section 5
High Courts05 Oct 2020Disposed Of
Nand Lal Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0278
High Courts05 Oct 2020Allowed
Vinod Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0277
Code Of Criminal Procedure, 1973 — Section 438, 446, 446AIndian Penal Code, 1860 — Section 34, 201, 409Indian Forest Act, 1927 — Section 41, 42
High Courts05 Oct 2020
Manoj Kumar & Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0276
High Courts05 Oct 2020Disposed Of
Vivek Paul Vs Anupama
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0275
Code Of Civil Procedure, 1908 — Section 23(2), Order 32A Rule 3Code Of Criminal Procedure, 1973 — Section 397, 401Protection Of Women From Domestic Violence Act, 2005 — Section 12, 19, 20, 29
High Courts05 Oct 2020Allowed
Mohinder Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0274
Code Of Criminal Procedure, 1973 — Section 438, 446, 446AIndian Penal Code, 1860 — Section 34, 201, 409Indian Forest Act, 1927 — Section 41, 42
High Courts05 Oct 2020Disposed Of
State Of Himachal Pradesh Vs Manish Rohta
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0273
Code Of Criminal Procedure, 1973 — Section 107, 150, 439(2)Indian Penal Code, 1860 — Section 376, 506
High Courts05 Oct 2020Dismissed
Harjeet Singh Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0272
High Courts05 Oct 2020Dismissed
Surender Kumar Vs Union Of India And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0271
Constitution Of India, 1950 — Article 14, 16
High Courts05 Oct 2020Disposed Of
Sukhbir Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0270
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 307, 379, 392