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High Court Of Himachal Pradesh judgments, 2020

2,586 judgments · page 39 of 130

High Courts07 Oct 2020Disposed Of

Lovely Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0324

Code Of Criminal Procedure, 1973 — Section 202, 303, 304, 386, 389, 390. 391, 397, 37(1), 397(3), 401, 462, 482, 483Indian Penal Code, 1860 — Section 11, 120B, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 17
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High Courts07 Oct 2020Disposed Of

Jeewan Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0316

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 15(c), 42, 52, 54, 57Code Of Criminal Procedure, 1973 — Section 161, 313, 428Evidence Act, 1872 — Section 91, 92
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High Courts07 Oct 2020Dismissed

Ishwar Dass Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0315

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 50, 52A, 52A(2), 54Code Of Criminal Procedure, 1973 — Section 51, 313
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High Courts07 Oct 2020Dismissed

State Of H.P Vs Karnail Singh

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0314

Indian Penal Code, 1860 — Section 34, 307, 341, 506Evidence Act, 1872 — Section 91, 92
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High Courts07 Oct 2020Disposed Of

Sachin Vs Manisha Negi And Others

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0051

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 325, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
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High Courts07 Oct 2020Disposed Of

Prakash Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0048

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
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