High Courts08 Oct 2020Dismissed
Maan Singh Vs Himachal Road Transport Corporation & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0370
Constitution Of India, 1950 — Article 12, 14, 16(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 37 of 130
High Courts08 Oct 2020Dismissed
Anjana Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0361
High Courts08 Oct 2020Dismissed
Deepa Singh Rana And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0360
High Courts08 Oct 2020Allowed
Krishan Dev Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0359
Code Of Criminal Procedure, 1973 — Section 438, 446, 446AIndian Penal Code, 1860 — Section 408
High Courts08 Oct 2020Disposed Of
Hukam Ram Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0358
High Courts08 Oct 2020Disposed Of
Ramesh Chand Sharma Vs H.P. State Forest Development Corporation
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0357
High Courts08 Oct 2020
Sharma Enterprises Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0356
High Courts08 Oct 2020Disposed Of
Devender Kumar & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0355
High Courts08 Oct 2020Allowed
Rakesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0354
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 397, 401, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Motor Vehicles Act, 1988 — Section 187
High Courts08 Oct 2020Disposed Of
Sneh Lata & Others Vs Himachal Pradesh University & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0353
High Courts08 Oct 2020Disposed Of
Akhil Kaushik Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0350
Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(8)
High Courts08 Oct 2020Dismissed
Monika Koti Vs H.P. Public Service Commission
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0349
Constitution Of India, 1950 — Article 14, 16, 226
High Courts08 Oct 2020Disposed Of
Gursharn Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0348
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 88, 302, 366, 376
High Courts08 Oct 2020Disposed Of
Hindustan Construction Company Ltd Vs Himachal Pradesh Power Corporation Ltd
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0066
Arbitration And Conciliation Act, 1996 — Section 9
High Courts08 Oct 2020Allowed
Bal Mukand Sharma Vs Divisional Forest Officer And Anr
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0064
Himachal Pradesh Land Revenue Act, 1953 — Section 163
High Courts08 Oct 2020Disposed Of
Onkar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0063
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
High Courts08 Oct 2020Disposed Of
Hemant Sharma Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0062
High Courts08 Oct 2020Disposed Of
Rashmi Thakur Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0061
High Courts08 Oct 2020Disposed Of
Tarun Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0060
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
High Courts08 Oct 2020Dismissed
Raj Kumari Vs Jagbir Singh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0059
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 104, Order 39 Rule 4, Order 43 Rule 1(r)