High Courts09 Oct 2020Allowed
Dr. Inderjeet Mohan Tandon Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0383
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 35 of 130
High Courts09 Oct 2020Allowed
Onkaar Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0382
High Courts09 Oct 2020Disposed Of
Surinder Kumar & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0364
High Courts09 Oct 2020Disposed Of
Dimple Kumari And Others Vs Rohit Jamwal
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0363
High Courts09 Oct 2020Dismissed
Mahadev (Deceased) Through His Legal Vs Sudha Devi (Deceased) Through Her LR & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0362
High Courts09 Oct 2020Disposed Of
Raghu Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0093
High Courts09 Oct 2020Disposed Of
Jethu Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0092
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts09 Oct 2020Disposed Of
Mohammad Amin Vs Managing Director, Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0091
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts09 Oct 2020Disposed Of
Hemant Kumar And Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0090
Indian Penal Code, 1860 — Section 323, 452, 504, 506
High Courts09 Oct 2020Disposed Of
Nand Kali Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0089
High Courts09 Oct 2020Disposed Of
Jagdish Chand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0088
High Courts09 Oct 2020Disposed Of
M/s Himachal Techno Engineers Vs Director, National Institute Of Technology & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0086
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29
High Courts09 Oct 2020Disposed Of
Prem Bahadur Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0085
High Courts09 Oct 2020Disposed Of
M/s Rajeev Brothers Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0084
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29
High Courts09 Oct 2020Disposed Of
Ramesh Chand Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0083
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts09 Oct 2020Disposed Of
Ganga Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0082
High Courts09 Oct 2020Disposed Of
Khim Bahadur Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0081
High Courts09 Oct 2020Disposed Of
Akashya Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0080
High Courts09 Oct 2020
Meena Premi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0079
Constitution Of India, 1950 — Article 21
High Courts09 Oct 2020Disposed Of
Bhagat Singh Negi Vs State Of H.P. & Others & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0078
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29