High Courts12 Oct 2020Disposed Of
Vidya Temta Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0106
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 34 of 130
High Courts12 Oct 2020Disposed Of
Ramesh Thakur Vs Jaswinder Singh And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0105
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 295(A), 505(2)
High Courts12 Oct 2020Disposed Of
Ankit Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0104
Code Of Criminal Procedure, 1973 — Section 438Himachal Pradesh Excise Act, 2011 — Section 39(i)(a)
High Courts12 Oct 2020Disposed Of
Vishal Chaudhary Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0102
High Courts12 Oct 2020Disposed Of
Varinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0101
Indian Penal Code, 1860 — Section 34, 406, 498A, 506
High Courts12 Oct 2020Allowed
Sunita Potan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0100
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(F)(G)Indian Penal Code, 1860 — Section 341, 447, 506Code Of Criminal Procedure, 1973 — Section 439, 446, 446A
High Courts12 Oct 2020Disposed Of
Sushma Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0099
Indian Penal Code, 1860 — Section 34, 406, 498A, 506
High Courts12 Oct 2020Dismissed
Raghav Sood Vs H.P. University & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0098
High Courts12 Oct 2020Disposed Of
Navjot Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0097
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 91, 439Indian Penal Code, 1860 — Section 120B, 148, 147, 149, 302, 307, 323, 324, 326, 332, 341, 353, 427, 506
High Courts12 Oct 2020Dismissed
Yashpal Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 CK 0001
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 302, 307
High Courts12 Oct 2020Dismissed
Gurdev Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0096
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 120B, 201, 212, 307, 323, 324, 326, 396, 412, 452Evidence Act, 1872 — Section 27
High Courts12 Oct 2020Disposed Of
Ashok Kumar Vs Himachal Raod Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0095
High Courts12 Oct 2020Disposed Of
Lekh Raj Vs Himachal Raod Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0094
High Courts09 Oct 2020Dismissed
Naresh Kumar Vs Anita Devi
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0390
Hindu Marriage And Divorce (Himachal Pradesh) Rules, 1982 — Rule 16Hindu Marriage Act, 1955 — Section 13[1][ia], 13[1][ib], 24
High Courts09 Oct 2020Disposed Of
Krishan Chand Vs H.P. State Civil Supplies Corporation & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0389
High Courts09 Oct 2020Disposed Of
Kartar Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0388
High Courts09 Oct 2020Disposed Of
Rajinder Kumar Vs State Of HP And Other
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0387
High Courts09 Oct 2020Disposed Of
Sato Ram & Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0386
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts09 Oct 2020Disposed Of
Bhag Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0385
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts09 Oct 2020
H.P. State Electricity Board & Another Vs Shri Balaji Magnese Pvt.Ltd.& Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0384
Code Of Civil Procedure, 1908 — Order 1 Rule 10