High Courts12 Oct 2020Disposed Of
Rajinder Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0420
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 32 of 130
High Courts12 Oct 2020Disposed Of
Vijay Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0419
Himachal Pradesh Panchayati Raj Act, 1994 — Section 6, 7
High Courts12 Oct 2020Disposed Of
Jasmer Singh Vs HRTC & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0418
High Courts12 Oct 2020Dismissed
Kali Dass Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0417
High Courts12 Oct 2020Disposed Of
Rajesh Sharma And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0416
High Courts12 Oct 2020Disposed Of
Jagat Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0415
High Courts12 Oct 2020Disposed Of
Rajesh Singh Vs Director, Health And Family Welfare & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0413
High Courts12 Oct 2020Disposed Of
Dinesh Dhiman Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0412
High Courts12 Oct 2020Disposed Of
Jiwan Kumar Vs H.R. T.C. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0411
High Courts12 Oct 2020Disposed Of
Tarkeshwar Singh Vs Municipal Corporation Shimla & Anr
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0410
Arbitration And Conciliation Act, 1996 — Section 9
High Courts12 Oct 2020Disposed Of
Mast Ram Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0409
High Courts12 Oct 2020Dismissed
M/s Santosh Industries Vs Himachal Pradesh State Industrial Development Corporation Ltd
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0408
High Courts12 Oct 2020Allowed
Satish Kumar And Ors Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0407
Recruitment And Promotion Rules, 1992 — Rule 15(A)(6), 15(B)
High Courts12 Oct 2020Disposed Of
M/s Venkteshwara Ferro Alloys (P) Ltd Vs HPSEBL & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0406
High Courts12 Oct 2020Disposed Of
Pradeep Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0405
High Courts12 Oct 2020Allowed
Ashok Sood & Another Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0404
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 420, 452, 467, 468, 471, 504, 506
High Courts12 Oct 2020Disposed Of
Aruna Sharma & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0403
High Courts12 Oct 2020Disposed Of
Sohan Lal Vs HRTC And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0402
High Courts12 Oct 2020Disposed Of
Shiv Kumar & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0401
High Courts12 Oct 2020Dismissed
Jagdish Singh Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0400
Indian Penal Code, 1860 — Section 34, 120B, 420, 425, 465, 468, 471Code Of Criminal Procedure, 1973 — Section 154, 156(3), 173, 190, 210, 210(2)