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High Court Of Himachal Pradesh judgments, 2020

2,586 judgments · page 31 of 130

High Courts13 Oct 2020Allowed

Vaibhav Sharma Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0429

Code Of Criminal Procedure, 1973 — Section 438, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 21, 27A, 37
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High Courts13 Oct 2020Disposed Of

Kashmir Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0425

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436,436A, 439Indian Penal Code, 1860 — Section 201, 304
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High Courts13 Oct 2020Disposed Of

Vijay Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0124

Indian Penal Code, 1860 — Section 182, 186, 189, 307Motor Vehicles Act, 1988 — Section 181, 184, 187, 192, 196Code Of Criminal Procedure, 1973 — Section 154, 438
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High Courts13 Oct 2020Disposed Of

Kaku Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0119

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
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High Courts13 Oct 2020Disposed Of

Anoop Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0118

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
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High Courts12 Oct 2020Allowed

Atma Ram Vs State Of H.P. & Another

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0423

Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 420, 452, 467, 468, 471, 506
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