High Courts14 Oct 2020Dismissed
Anant Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0131
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 30 of 130
High Courts14 Oct 2020Allowed
Nisha Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0130
High Courts14 Oct 2020Dismissed
Hari Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0129
High Courts14 Oct 2020Dismissed
Shubham Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0128
Indian Penal Code, 1860 — Section 120B, 188, 201, 420, 467, 468, 471Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Code Of Criminal Procedure, 1973 — Section 41A
High Courts13 Oct 2020Disposed Of
Chaman Prakash Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0445
High Courts13 Oct 2020Disposed Of
Ravi Thakur Vs M/s Mahindra & Mahindra Finance Services Ltd
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0444
Negotiable Instruments Act, 1881 — Section 138
High Courts13 Oct 2020Allowed
Durga Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0443
Code Of Criminal Procedure, 1973 — Section 438, 446, 446AIndian Penal Code, 1860 — Section 147, 148, 149, 323, 326, 341, 353, 379A, 427, 506
High Courts13 Oct 2020Disposed Of
Raj Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0442
High Courts13 Oct 2020Disposed Of
Munish Kumar And Others Vs Himachal Pradesh State Electricity Board Limited And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0441
Constitution Of India, 1950 — Article 14
High Courts13 Oct 2020Disposed Of
Kuldeep Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0440
High Courts13 Oct 2020Disposed Of
Madan Lal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0439
High Courts13 Oct 2020Disposed Of
Muna Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0438
High Courts13 Oct 2020Disposed Of
Rohit Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0437
High Courts13 Oct 2020Allowed
Keshav Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0436
Code Of Criminal Procedure, 1973 — Section 173, 320, 374, 397, 401, 482Indian Penal Code, 1860 — Section 147, 148, 149, 279, 307, 323, 337, 338, 452, 506
High Courts13 Oct 2020Allowed
Bhoop Singh @ Bhupesh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0435
Code Of Criminal Procedure, 1973 — Section 438, 446, 446AIndian Penal Code, 1860 — Section 147, 148, 149, 326, 341, 379A, 506
High Courts13 Oct 2020Disposed Of
Sukhvinder Singh And Another Vs Iqubal Singh And Other
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0434
Limitation Act, 1963 — Section 5
High Courts13 Oct 2020Disposed Of
Naresh Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0433
High Courts13 Oct 2020Disposed Of
Tilak Raj Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0432
High Courts13 Oct 2020Disposed Of
Chandresh Negi & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0431
High Courts13 Oct 2020Allowed
Lokender Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0430
Code Of Criminal Procedure, 1973 — Section 438, 446, 446AIndian Penal Code, 1860 — Section 34, 147, 148, 149, 323, 326, 332, 341, 342, 353, 379A, 427, 506