High Courts15 Oct 2020Disposed Of
Shivender Doegar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0140
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 29 of 130
High Courts15 Oct 2020Disposed Of
Anmol Raj Kaundal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0139
High Courts15 Oct 2020Disposed Of
Ajay Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0138
High Courts15 Oct 2020Disposed Of
Balwant Singh And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0137
High Courts15 Oct 2020Dismissed
Narender Naik And Others Vs State Of HP And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0136
Constitution Of India, 1950 — Article 226Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(7) (C)Code Of Civil Procedure, 1908 — Order 21 Rule 32
High Courts15 Oct 2020Disposed Of
Dixit Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0135
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
High Courts14 Oct 2020Disposed Of
Bharat Bhushan Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0456
High Courts14 Oct 2020Disposed Of
Jania Ram Vs State H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0455
High Courts14 Oct 2020Disposed Of
Sansar Chand Vs HRTC And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0454
High Courts14 Oct 2020Disposed Of
Gopal Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0453
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts14 Oct 2020Disposed Of
Mahender Singh Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0452
High Courts14 Oct 2020Disposed Of
Rohit Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0451
High Courts14 Oct 2020Disposed Of
Amar Singh And Another Vs H.P State Electricity Board And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0450
High Courts14 Oct 2020Dismissed
Tabassum Ansari Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0449
High Courts14 Oct 2020Disposed Of
Ramesh Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0448
High Courts14 Oct 2020Dismissed
Prakash Chand & Another Vs Satluj Jal Vidhyut Nigam Limited
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0447
Constitution Of India, 1950 — Article 226
High Courts14 Oct 2020Disposed Of
Ashok Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0446
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts14 Oct 2020Disposed Of
Dhar Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0134
High Courts14 Oct 2020Dismissed
Tabassum Ansar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0133
High Courts14 Oct 2020Disposed Of
Pratap Singh Vs Yunus
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0132