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High Court Of Himachal Pradesh judgments, 2020

2,586 judgments · page 27 of 130

High Courts16 Oct 2020Dismissed

Om Prakash & Ors Vs State Of H.P And Ors

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0169

Constitution Of India, 1950 — Article 12Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11(5)Himachal Pradesh Cooperative Societies Act, 1968 — Section 37, 37(1), 37(1A), 37(1A)(1)
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High Courts16 Oct 2020Allowed

Sumit Kumar Vs Avneet Patyal And Others

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0168

Code Of Civil Procedure, 1908 — Sections 9, 26, Order 7 Rule 1, Order 7 Rule 2, Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 34, 36, 37, 38, 39
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High Courts16 Oct 2020Disposed Of

Sheetal Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0166

Code Of Criminal Procedure, 1973 — Section 154, 438Indian Penal Code, 1860 — Section 341, 354AProtection Of Children From Sexual Offences Act, 2012 — Section 12
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High Courts16 Oct 2020Allowed

Praveen Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0160

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 22, 29Indian Penal Code, 1860 — Section 34, 323, 341, 363, 366, 376, 506
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High Courts16 Oct 2020Dismissed

Bhuvnesh Chand Sood Vs State Of H.P. & Ors

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0159

Constitution Of India, 1950 — Article 21Himachal Pradesh High Court Public Interest Litigation Rules, 2010 — Rule 3, 4, 9Land Acquisition Act, 1894 — Section 3, 4, 5
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High Courts15 Oct 2020Disposed Of

Fatma Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0467

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 366, 376, 506
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High Courts15 Oct 2020Allowed

Sandeep Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0464

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20Code Of Criminal Procedure, 1973 — Section 439, 446
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