High Courts16 Oct 2020Disposed Of
Tarun Sharma Vs S.K. Arnoldt
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0474
Code Of Criminal Procedure, 1973 — Section 397, 401Negotiable Instruments Act, 1881 — Section 138, 147
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 26 of 130
High Courts16 Oct 2020Dismissed
Vinod Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0471
Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6Indian Penal Code, 1860 — Section 363, 366Code Of Criminal Procedure, 1973 — Section 164
High Courts16 Oct 2020Disposed Of
Pawan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0187
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts16 Oct 2020Allowed
Purshotam Chand Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0186
High Courts16 Oct 2020Disposed Of
Ashish Kumar Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0185
High Courts16 Oct 2020Disposed Of
Saroj Kumari Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0184
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts16 Oct 2020
Chander Prakash Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0183
Constitution Of India, 1950 — Article 12, 14, 16, 16(1)
High Courts16 Oct 2020Allowed
Vishal Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0182
High Courts16 Oct 2020Dismissed
Deepa Rani Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0181
Constitution Of India, 1950 — Article 14, 16
High Courts16 Oct 2020Allowed
Dishant Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0180
High Courts16 Oct 2020Dismissed
Hari Dutt Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0179
Indian Penal Code, 1860 — Section 307Code Of Criminal Procedure, 1973 — Section 154
High Courts16 Oct 2020Dismissed
Ram Chand & Others Vs Himachal Pradesh University And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0178
High Courts16 Oct 2020Allowed
Balbir Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0177
High Courts16 Oct 2020Dismissed
Kushal Chand Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0176
Industrial Disputes Act, 1947 — Section 25G
High Courts16 Oct 2020Dismissed
Ramesh Chand Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0175
High Courts16 Oct 2020Dismissed
Ishwar Dass Sharma Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0174
Constitution Of India, 1950 — Article 309Recruitment And Promotion Rules, 2011 — Rule 6(i), 6(ii)Major Port Trusts Act, 1963 — Section 28, 76, 111, 123, 124(2)
High Courts16 Oct 2020Dismissed
Shanta Kumar Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0173
High Courts16 Oct 2020Allowed
M/s Baijnath Pharmaceuticals Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0172
High Courts16 Oct 2020Allowed
Inder Singh Vs State Of H.P And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0171
High Courts16 Oct 2020Allowed
Satya Devi Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0170
Central Civil Services (Pension) Rules, 1972 — Rule 13B, 54, 54(2)(i), Rule 54(2)(iii)