High Courts28 Oct 2020Disposed Of
Ram Kumar & Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0212
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 342, 427, 452, 504, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 25 of 130
High Courts28 Oct 2020Disposed Of
Chhote Lal Vs State Of H.P. & Other
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0211
High Courts28 Oct 2020
Kapil Devi Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0210
High Courts28 Oct 2020
Er. Suresh Pal And Ors Vs Himachal Pradesh State Electricity Board Ltd. & Anr
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0209
High Courts28 Oct 2020Disposed Of
Milap Chand Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0206
High Courts28 Oct 2020Allowed
Satyawan Mehta Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0205
High Courts28 Oct 2020Disposed Of
Mamta Devi Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0204
Constitution Of India, 1950 — Article 14, 15, 16IIIU.P. Recruitment Of Dependants Of Government Servants Dying In Harness Rules, 1974 — Rule 2(c)U.P. Co-Operative Societies Employees Service Regulations, 1975 — Regulation 104
High Courts28 Oct 2020
Arsh Vardhan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0202
High Courts28 Oct 2020Dismissed
Nitin Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0201
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Oct 2020Disposed Of
Sahil Sood Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0200
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 325, 505, 506
High Courts27 Oct 2020Disposed Of
Des Raj Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0199
High Courts27 Oct 2020Disposed Of
Balvinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0197
High Courts27 Oct 2020Disposed Of
Suman Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0195
High Courts27 Oct 2020Dismissed
Nok Singh Alias Nokhu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0194
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Oct 2020Disposed Of
Mangal Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0191
High Courts26 Oct 2020Disposed Of
Rajeev Bhardwaj And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0190
Constitution Of India, 1950 — Article 141, 142, 226Himachal Pradesh (Appellate Side) Rules, 1997 — Rule 5Himachal Pradesh Judicial Service Rules, 2004 — Rule 1(2), 3, 3(3), 5, 11, 13, 31
High Courts26 Oct 2020Allowed
Virender Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0189
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446A
High Courts26 Oct 2020Allowed
Mahender Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0188
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 82, 83, 164, 299, 438, 438(1), 446, 446A
High Courts16 Oct 2020Dismissed
Suresh Chand Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0477
Constitution Of India, 1950 — Article 14
High Courts16 Oct 2020Disposed Of
Bhawani Dutt Sharma & Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0476