High Courts02 Nov 2020Allowed
Rahul Patial Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0006
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 23 of 130
High Courts02 Nov 2020Dismissed
Kehar Singh Khachi & Another Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0005
Code Of Criminal Procedure, 1973 — Section 173, 173(2), 227, 228, 482Indian Penal Code, 1860 — Section 34, 415, 420
High Courts02 Nov 2020Dismissed
Anand Moudgil Vs Chairman-State Transport Authority Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0004
Constitution Of India, 1950 — Article 12Motor Vehicles Act, 1988 — Section 68(ca)
High Courts02 Nov 2020Disposed Of
Kuldeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0003
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 323, 341, 376, 506
High Courts02 Nov 2020Dismissed
Pradeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0002
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 35, 35(2), 37, 54, 57
High Courts02 Nov 2020Disposed Of
Guru Dutt Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0001
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22
High Courts30 Oct 2020Disposed Of
Seema Rana Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0254
High Courts30 Oct 2020Allowed
Sahil Bhardwaj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0253
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 27A
High Courts30 Oct 2020Dismissed
Sarita Sharma Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0252
High Courts30 Oct 2020Disposed Of
Vandna Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0250
Himachal Pradesh Allotment Of Government Residences (General Pool) Rules, 1994 — Rule 7
High Courts30 Oct 2020Disposed Of
Rakesh Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0249
High Courts30 Oct 2020Disposed Of
M/s S.B. Trading Company Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0248
Arbitration And Conciliation Act, 1996, — Section 11(6), 23, 29A
High Courts30 Oct 2020Disposed Of
Rakesh Kumar Vs HRTC & Anr
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0246
High Courts30 Oct 2020Disposed Of
Jagdish Chand Vs Satvinder Singh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0245
Code Of Civil Procedure, 1908 — Order 22 Rule 4
High Courts30 Oct 2020Allowed
Madan Kumar And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0244
Indian Penal Code, 1860 — Section 354AProtection Of Children From Sexual Offences Act, 2012 — Section 8, 10, 17, 21Code Of Criminal Procedure, 1973 — Section 164
High Courts30 Oct 2020Dismissed
Dina Nath @ Sanju Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0243
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts30 Oct 2020Disposed Of
Ram Singh Rao Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0241
High Courts30 Oct 2020Disposed Of
M/s Disha Education Society Vs H.P. State Rural Livelihood Mission (HPSRLM)
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0240
Arbitration And Conciliation Act, 1996 — Section 9, 11(6), 23, 29A
High Courts30 Oct 2020Disposed Of
Rajesh Rana Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0236
High Courts30 Oct 2020Disposed Of
Sain Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0235
Industrial Disputes Act, 1947 — Section 10, 25F