High Courts03 Nov 2020Disposed Of
Mukesh Kumar Vs Himachal Road Transport Corporation Through Its Managing Director
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0025
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 22 of 130
High Courts03 Nov 2020Dismissed
Charan Dass Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376, 511
High Courts03 Nov 2020Disposed Of
Umesh Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0023
High Courts03 Nov 2020Disposed Of
Kamla Devi Vs UCO Bank And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0022
High Courts03 Nov 2020
Balbir Singh Vs State Of Himachal Pradesh And Other
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0021
High Courts03 Nov 2020Dismissed
Executive Director (Pers), Himachal Pradesh State Electricity Board Ltd. & Ors Vs M/S Kundlas Loh Udyog & Anr
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0020
Constitution Of India, 1950 — Article 12HPERC Consumer Grievances Redressal (Consumer Grievances Forum And Ombudsman) Regulations, 2003 — Regulation 16, 17, 18Himachal Pradesh Electricity Regulatory Commissioner (Security Deposit) Regulations, 2005 — Regulation 7, 7(6)
High Courts03 Nov 2020Disposed Of
Atma Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0019
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts02 Nov 2020Disposed Of
Om Prakash Vs M/S ICICI Bank And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0042
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17
High Courts02 Nov 2020
Ujjagar Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0018
High Courts02 Nov 2020Disposed Of
Naresh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0017
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 342, 363Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts02 Nov 2020Disposed Of
Kashmir Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0016
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 342, 363Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts02 Nov 2020Disposed Of
Aass Mohd Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0015
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts02 Nov 2020Dismissed
Darshan Singh & Anr Vs Mansi Sahay & Anr
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0014
High Courts02 Nov 2020Disposed Of
Bashir Ahmed Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0013
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts02 Nov 2020Disposed Of
Mahesh Kumar & Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0012
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 419, 420
High Courts02 Nov 2020Disposed Of
Nirmala Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0011
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 342, 363Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts02 Nov 2020Allowed
Fridey Tobias Abraham Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0010
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts02 Nov 2020Disposed Of
Gian Chand And Others Vs HRTC & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0009
Constitution Of India, 1950 — Article 21
High Courts02 Nov 2020Disposed Of
Darshan Singh & Anr Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0008
Constitution Of India, 1950 — Article 12, 14, 16(1), 39(b)
High Courts02 Nov 2020Dismissed
Umesh Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0007