High Courts06 Nov 2020Dismissed
Anupam Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0072
Code Of Criminal Procedure, 1973 — Section 439, 482
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 20 of 130
High Courts06 Nov 2020Disposed Of
Dr. Ranvijay Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0070
High Courts05 Nov 2020Disposed Of
Bhagat Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0067
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 109, 186, 332, 353
High Courts05 Nov 2020Disposed Of
Sunil Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0066
High Courts05 Nov 2020Disposed Of
Parmod Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0065
High Courts05 Nov 2020Disposed Of
Veena Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0064
High Courts05 Nov 2020Dismissed
Aman Walia Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0063
High Courts05 Nov 2020Disposed Of
Bhinder Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0062
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts05 Nov 2020Disposed Of
Khem Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0060
High Courts05 Nov 2020Disposed Of
Rohit Jaggi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0059
Indian Penal Code, 1860 — Section 34, 323, 342, 365, 367, 504, 506Information Technology Act, 2000 — Section 67Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)
High Courts05 Nov 2020Allowed
Ajay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0057
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 61, 85Central Excise Act, 1944 — Section 1, 14, 61
High Courts05 Nov 2020Disposed Of
Anil Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0056
High Courts05 Nov 2020Disposed Of
Anil Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0055
High Courts05 Nov 2020Disposed Of
Sunil Bundel Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0053
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 109, 186, 332, 353
High Courts05 Nov 2020Disposed Of
Sanjay Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0052
Arbitration And Conciliation Act 1996 — Section 9
High Courts05 Nov 2020Disposed Of
Rakesh Kumar Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0051
High Courts04 Nov 2020Disposed Of
Vinod Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0050
High Courts04 Nov 2020Disposed Of
Sunil Kumar Vs Nihal Singh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0049
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 324, 451
High Courts04 Nov 2020Disposed Of
Ramesh Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0048
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409, 420, 465, 467, 468, 471
High Courts04 Nov 2020Disposed Of
Mohan Dass Vs Kumud Singh & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0047