High Courts11 Nov 2020Disposed Of
Lakhwinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0116
Code Of Criminal Procedure, 1973 — Section 154, 164, 439Indian Penal Code, 1860 — Section 323, 376, 427
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 18 of 130
High Courts11 Nov 2020Disposed Of
Abhi Katoch Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0115
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts10 Nov 2020Disposed Of
Macleods Pharmaceutical Ltd. Vs Prakash Kumar And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0114
High Courts10 Nov 2020Allowed
Sheela Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0113
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)Indian Penal Code, 1860 — Section 34, 504, 506Code Of Criminal Procedure, 1973 — Section 439, 446, 446A
High Courts10 Nov 2020Allowed
Tarsem Lal Vs Manoj Kumar And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0112
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)Indian Penal Code, 1860 — Section 34, 504, 506Code Of Criminal Procedure, 1973 — Section 439, 446, 446A
High Courts10 Nov 2020Disposed Of
Panjku Ram Vs Manoj Kumar And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0111
High Courts10 Nov 2020Allowed
Santosh Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0110
High Courts10 Nov 2020Dismissed
Jai Pal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0109
High Courts10 Nov 2020Disposed Of
Netar Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0108
High Courts10 Nov 2020Disposed Of
Bakshi Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0107
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376, 452
High Courts10 Nov 2020Allowed
Mohinder Pal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0106
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)Indian Penal Code, 1860 — Section 34, 504, 506Code Of Criminal Procedure, 1973 — Section 439, 446, 446A
High Courts10 Nov 2020Allowed
Kewal Krishan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0105
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)Indian Penal Code, 1860 — Section 34, 504, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts10 Nov 2020Disposed Of
Pankaj Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0104
Indian Penal Code, 1860 — Section 323, 376, 506Code Of Criminal Procedure, 1973 — Section 164, 438
High Courts10 Nov 2020Disposed Of
Lohari Ram Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0103
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376, 506
High Courts09 Nov 2020Disposed Of
Satish Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0102
High Courts09 Nov 2020Disposed Of
Parveen Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0100
High Courts09 Nov 2020Disposed Of
Pankaj Mittal Vs C.S.K.H.P.K.V Palampur & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0098
High Courts09 Nov 2020Disposed Of
Mohit Walia & Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0096
High Courts09 Nov 2020Allowed
Babu Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0095
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 354, 354A, 354B, 420, 451, 452,467, 468, 471, 506
High Courts09 Nov 2020Allowed
Hira Singh Vs H.P.T.D.C. & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0094