High Courts12 Nov 2020Dismissed
Union Of India And Others Vs Parmod Gupta And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0140
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 17 of 130
High Courts12 Nov 2020Disposed Of
Hans Ram Vs Dr. Sandeep Bhatnagar, Managing Director
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0139
High Courts12 Nov 2020Disposed Of
Sumit Jindal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0138
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37
High Courts12 Nov 2020Disposed Of
Sarif Mohd Vs Himachal Pradesh State Electricity Board Ltd. And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0137
High Courts12 Nov 2020Disposed Of
Rajkumari & Another Vs State Of H..P. And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0136
High Courts12 Nov 2020Disposed Of
Surjit Chand Vs Yunus And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0135
High Courts12 Nov 2020Disposed Of
Anil Kumar Kalra Vs Dr. Richa Verma, Deputy Commissioner
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0134
Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts12 Nov 2020Disposed Of
Robin Singh Mehta & Ors Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0133
Constitution Of India, 1950 — Article 14Recruitment And Promotion Rules, 2011 — Rule 6(2)
High Courts12 Nov 2020Disposed Of
Ankit Kumar Vs Shalinder Rana
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0132
Code Of Criminal Procedure, 1973 — Section 147, 397, 401Negotiable Instruments Act, 1881 — Section 138, 147
High Courts12 Nov 2020Disposed Of
Yash Paul Shukla Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0131
High Courts12 Nov 2020Allowed
Karan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0122
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 161, 437A, 446, 446A
High Courts12 Nov 2020Allowed
Kewal Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0121
Indian Penal Code, 1860 — Section 120B, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 437A, 446, 446A
High Courts12 Nov 2020Disposed Of
Jaswant Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0120
Code Of Criminal Procedure, 1973 — Section 439Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 3(1)(r), 3(1)(r)(s), 3(2)(va)Indian Penal Code, 1860 — Section 323, 354, 506
High Courts12 Nov 2020Dismissed
Tara Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0119
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Evidence Act, 1872 — Section 25, 26
High Courts11 Nov 2020Dismissed
Nishant Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0157
Constitution Of India, 1950 — Article 14, 16, 142Central Civil Services (Pension) Rules, 1972, — Rule 38Administrative Tribunals Act, 1985 — Section19, 21
High Courts11 Nov 2020Disposed Of
Inder Dev Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0156
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts11 Nov 2020
Raj Kumar Sharma Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0155
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts11 Nov 2020Disposed Of
Jai Ram Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0154
High Courts11 Nov 2020Dismissed
Sunil Kumar Vs Union Of India & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0118
High Courts11 Nov 2020Allowed
Rohit Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0117
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3