High Courts09 Nov 2020Disposed Of
Reena Kumari Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0092
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 19 of 130
High Courts09 Nov 2020Disposed Of
Subhash Chand Vs Himachal Pradesh Tourism Development Corporation Ltd. And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0091
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts09 Nov 2020Disposed Of
Parkash Chand Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0090
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts09 Nov 2020Disposed Of
Devi Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0089
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts09 Nov 2020Disposed Of
Kamlesh Kumari Vs Rajeev Sharma And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0088
Constitution Of India, 1950 — Article 12Contempt Of Courts Act, 1971 — Section 11, 12
High Courts09 Nov 2020Disposed Of
Raj Pal Thakur And Others Vs Rajeev Sharma And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0087
Contempt Of Courts Act, 1971 — Section 2(B), 12
High Courts09 Nov 2020Disposed Of
Hans Raj Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0086
High Courts09 Nov 2020Disposed Of
Sirsooo Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0085
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts09 Nov 2020Disposed Of
Hem Raj Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0084
Himachal Pradesh Civil Services (Category/Post-Wise Revised Pay) Rules, 2012 — Rule 3, 9
High Courts06 Nov 2020Disposed Of
Akshay Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0083
Constitution Of India, 1950 — Article 226
High Courts06 Nov 2020Disposed Of
Rakesh Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0082
High Courts06 Nov 2020Dismissed
Kamna Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0081
Constitution Of India, 1950 — Article 14
High Courts06 Nov 2020Disposed Of
Jagpal Singh Vs Yunus Khan And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0080
High Courts06 Nov 2020
Balbir Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0079
High Courts06 Nov 2020Disposed Of
Nirjal Attri Vs Brahm Dass Gautam
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0078
Negotiable Instruments Act, 1881 — Section 138
High Courts06 Nov 2020Dismissed/Disposed Of
State Of H. P. & Anr Vs Surendra Sharma & Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0077
High Courts06 Nov 2020Disposed Of
Roshan Lal Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0076
High Courts06 Nov 2020Disposed Of
Rohit Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0075
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436AIndian Penal Code, 1860 — Section 34, 201, 307, 323, 325, 504, 506
High Courts06 Nov 2020Disposed Of
Payal Sharma Vs Nikhil Sood
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0074
Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 24, 25, 125
High Courts06 Nov 2020Dismissed
Hari Prakash And Others Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0073
Constitution Of India, 1950 — Article 136, 141Central Civil Services (Pension) Rules 1972 — Rule 5, 9, 33, 34, 37, 69, 83(1)Fundamental Rules, Vol I — Rule 9(21) (a)(i), 56(a)