High Courts13 Nov 2020Disposed Of
Gaurav Sharma Vs Ishwari Nand
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0129
Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 389, 437A, 482
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 16 of 130
High Courts13 Nov 2020Disposed Of
Ashwani Kumar Sood Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0128
Arbitration and Conciliation Act, 1996 — Section 11(6), 23, 29A
High Courts13 Nov 2020Disposed Of
Shiv Singh Sen Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0127
High Courts13 Nov 2020Disposed Of
M/s Mahajan Trader Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0126
Arbitration and Conciliation Act, 1996 — Section 11(6), 23, 29A
High Courts13 Nov 2020Dismissed
Mukesh Thakur And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0125
Constitution Of India, 1950 — Article 12, 226
High Courts13 Nov 2020Disposed Of
Uday Ram @ Karan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0124
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 12
High Courts13 Nov 2020Disposed Of
Ajay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0123
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354(A)(1)(i), 376, 452, 506Information Technology Act, 2000 — Section 67A
High Courts12 Nov 2020Dismissed
Parkash Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0153
High Courts12 Nov 2020Disposed Of
Parkash Chand And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0152
Constitution Of India, 1950 — Article 309Recruitment And Promotion Rules, 2003 — Rule 10, 11
High Courts12 Nov 2020Disposed Of
Kedar Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0151
High Courts12 Nov 2020Disposed Of
Obi Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0150
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 25, 29
High Courts12 Nov 2020Dismissed
Director General Of Works, CPWD Vs Abhi Ram And Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0149
Rajasthan Urban Improvement Act, 1959 — Section 52, 52(1), 52(2), 152
High Courts12 Nov 2020Dismissed
Kanta Vs Narcotics Control Bureau
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0148
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29, 42
High Courts12 Nov 2020Disposed Of
Ashok Negi And Others Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0147
High Courts12 Nov 2020Disposed Of
Babu Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0146
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 4136A, 439Indian Penal Code, 1860 — Section 366, 376
High Courts12 Nov 2020Disposed Of
Ram Nath Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0145
Code Of Criminal Procedure, 1973 — Section 437(7), 439Indian Penal Code, 1860 — Section 302, 506
High Courts12 Nov 2020Disposed Of
Sanjeev Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0144
High Courts12 Nov 2020Disposed Of
Subhash Chand Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0143
High Courts12 Nov 2020Disposed Of
Mustak Mohammed Alias Mustak Ahmed Vs State Of H.P & Anr
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0142
Code Of Criminal Procedure, 1973 — Section 482
High Courts12 Nov 2020Dismissed
Mohinder Singh Vs Punjab State Electricity Board & Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0141
Constitution Of India, 1950 — Article 226, 227