High Courts23 Nov 2020Allowed
Mathi Dhar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0179
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 15 of 130
High Courts23 Nov 2020Dismissed
Harshit Bansal And Others Vs State Of HP And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0178
Constitution Of India, 1950 — Article 14, 15, 16, 19, 19(1)(d)(g), 41
High Courts23 Nov 2020Disposed Of
Vijender Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0176
Negotiable Instruments Act, 1881 — Section 138
High Courts23 Nov 2020Allowed
Om Prakash Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0175
Constitution Of India, 1950 — Article 226Himachal Pradesh Electricity Regulatory Commission (Recovery Of Expenditure For Supply Of Electricity) Regulations, 2012 — Regulation 5
High Courts23 Nov 2020Disposed Of
Prem Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0174
High Courts23 Nov 2020Disposed Of
Lalit Kumar And Others Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0173
High Courts23 Nov 2020Disposed Of
Shikhil Katoch Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0172
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 21(a), 29Code Of Criminal Procedure, 1973 — Section 173, 173(2), 198(6), 199(5), 245, 468, 468(2)(b), 469, 470, 471, 472, 473, 473(3)
High Courts20 Nov 2020Disposed Of
Sameer Shah And Others Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0171
High Courts20 Nov 2020Disposed Of
Surinder Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0169
High Courts20 Nov 2020Disposed Of
Amit Kumar @ Ravi Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0168
Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29Himachal Pradesh Excise Act, 2011 — Section 39(1)(a)
High Courts20 Nov 2020Disposed Of
Sanju Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0167
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts19 Nov 2020Disposed Of
Atul Sen Vs State
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0166
Indian Penal Code, 1860 — Section 229, 229A, 421Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 313, 421, 437A, 446
High Courts19 Nov 2020Disposed Of
Amandeep Singh And Anr Vs State & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0165
High Courts19 Nov 2020Disposed Of
Raju Giri Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0164
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts19 Nov 2020Disposed Of
Vinod Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0163
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 61, 65
High Courts19 Nov 2020Disposed Of
Arun Kumar Gupta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0162
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts19 Nov 2020
Jai Singh And Others Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0161
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(k), 10, 10(1), 22
High Courts18 Nov 2020Allowed
Ram Kumar Rana @ Raj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0160
Indian Penal Code, 1860 — Section 120B, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 437A, 438, 439, 446, 446AEvidence Act, 1872 — Section 27
High Courts18 Nov 2020Allowed
Krishan Kumar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0159
Indian Penal Code, 1860 — Section 120B, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446AEvidence Act, 1872 — Section 27
High Courts13 Nov 2020Disposed Of
Maharishi Markandeshwar University And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0130