High Courts26 Nov 2020Disposed Of
Nikku Ram Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0220
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 13 of 130
High Courts26 Nov 2020Disposed Of
Kishori Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0219
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164
High Courts26 Nov 2020Disposed Of
Hem Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0218
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 504, 506Arms Act, 1959 — Section 27
High Courts26 Nov 2020Disposed Of
Phoola Devi And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0217
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 471
High Courts26 Nov 2020Allowed
Tarun Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0216
Constitution Of India, 1950 — Article 14
High Courts25 Nov 2020Allowed
Raj Kumar Rana Vs Directorate OF Enforcement, Sub Zonal Office, Shimla
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0215
Indian Penal Code, 1860 — Section 120B, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 446, 446A
High Courts25 Nov 2020Allowed
Sanjeev Sharma & Others Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0214
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 332, 353, 420, 452, 467, 468, 471, 506
High Courts25 Nov 2020Disposed Of
Ajay Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0213
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 212, 419, 420
High Courts25 Nov 2020Disposed Of
Dr. Pradeep Kumar Atri And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0212
High Courts25 Nov 2020Allowed
Reshma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0211
Indian Penal Code, 1860 — Section 120B, 302
High Courts25 Nov 2020Disposed Of
Ramesh Kumar Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0210
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 354, 354B, 451, 506
High Courts25 Nov 2020
Anita Sareen Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0209
High Courts25 Nov 2020Disposed Of
Tikkam Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0208
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts25 Nov 2020
Sumitra Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0207
High Courts25 Nov 2020Disposed Of
Prem Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0206
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306
High Courts25 Nov 2020Disposed Of
Vijay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0205
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 61, 85
High Courts25 Nov 2020Allowed
Abdul Rehman Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0204
Indian Penal Code, 1860 — Section 34, 209, 376, 419, 506Code Of Criminal Procedure, 1973 — Section 161, 437A, 439, 446, 446A
High Courts24 Nov 2020Disposed Of
Amandeep Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0203
High Courts24 Nov 2020Disposed Of
Kapil Rawat Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0202
High Courts24 Nov 2020Dismissed
Anish Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0201
Code Of Criminal Procedure, 1973 — Section 482Indian Forest Act, 1927 — Section 41, 42Indian Penal Code, 1860 — Section 34, 379