High Courts02 Dec 2020Allowed
Balbir Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0004
Indian Penal Code, 1860 — Section 307, 323, 324, 341, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 12 of 130
High Courts01 Dec 2020Allowed
Manish Lal Shrivastava Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0040
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 389, 389(1), 390, 397, 436, 437, 437A, 438, 439, 440, 440(1), 441, 441A, 441(2), 441(3), 445, 499Indian Penal Code, 1860 — Section 120B, 201, 420, 468, 471
High Courts01 Dec 2020
Khub Singh Vs HRTC & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0016
High Courts01 Dec 2020
Krishan Kumar Vs HRTC & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0015
High Courts01 Dec 2020
Ravinder Kumar Vs HRTC & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0014
High Courts01 Dec 2020
Ashok Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0003
High Courts01 Dec 2020Disposed Of
Bobby Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0002
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 341, 354C, 376, 506, 509Protection Of Children From Sexual Offences Act, 2012 — Section 4, 14
High Courts01 Dec 2020Disposed Of
Veerta Devi And Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0001
Constitution Of India, 1950 — Article 226Himachal Pradesh Co-Operative Societies Act, 1968 — Section 93, 94, 94(1)
High Courts27 Nov 2020Dismissed/Allowed
Rajesh Kumar And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0232
Demobilised Armed Forces Personnel (Reservation Of Vacancies In The Himachal State Non-Technical Services) Rules, 1972 — Rule 3, 5(1)
High Courts27 Nov 2020Disposed Of
M/s Shiva Medical Hall Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0229
High Courts27 Nov 2020Allowed
Ashok Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0228
High Courts27 Nov 2020Disposed Of
Tara Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0227
High Courts27 Nov 2020Disposed Of
Virender Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0226
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 323, 498A, 506Code Of Criminal Procedure, 1973 — Section 362, 438
High Courts27 Nov 2020Disposed Of
Bishan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0225
Indian Penal Code, 1860 — Section 323, 354A, 452, 506, 509Code Of Criminal Procedure, 1973 — Section 438
High Courts27 Nov 2020Disposed Of
Rajneesh Singh Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0224
High Courts27 Nov 2020Disposed Of
Shivalaya Construction Private Limited Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0223
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29A
High Courts26 Nov 2020Disposed Of
Kumari Meera Sharma Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0231
High Courts26 Nov 2020Disposed Of
Sharti Ram Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0230
High Courts26 Nov 2020Disposed Of
Jyoti Sawroop Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0222
High Courts26 Nov 2020Dismissed
Reeta Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0221
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21, 22, 24, 27A, 37, 42(2)Code Of Criminal Procedure, 1973 — Section 439