High Courts03 Dec 2020Disposed Of
Narenjan Dev Sharma Vs Ashok Kumar Madan
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0025
Constitution Of India, 1950 — Article 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 11 of 130
High Courts03 Dec 2020Dismissed
Veena Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0024
High Courts03 Dec 2020Disposed Of
Akshay Kumar Pathania Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0023
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts03 Dec 2020Disposed Of
Karnail Singh Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0022
High Courts03 Dec 2020Disposed Of
Shadi Lal And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0021
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471, 477A
High Courts03 Dec 2020Disposed Of
Ashok Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0020
High Courts03 Dec 2020Dismissed
Jai Parkash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts03 Dec 2020
Court On Its Own Motion And Others Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0018
High Courts03 Dec 2020Dismissed
Surinder Kumar Vs Sham Sunder & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0017
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10(2), Order 9 Rule 13, Order 23 Rule 1A
High Courts02 Dec 2020Allowed
Yashpal Vs Divisional Commissioner, Mandi & Anr
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0039
Constitution Of India, 1950 — Article 227Indian Penal Code, 1860 — Section 420, 467, 468, 471Himachal Pradesh Panchayati Raj Act, 1994 — Section 145(1)(a), 145(2)(a), 147, 148
High Courts02 Dec 2020Dismissed
Hansa Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0038
High Courts02 Dec 2020Disposed Of
Pooja Sharma Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0037
High Courts02 Dec 2020Disposed Of
Navender Kumar Vs H.P. State Forest Corporation & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0012
High Courts02 Dec 2020Disposed Of
Khazan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0011
Indian Penal Code, 1860 — Section 307, 323, 324, 341, 506
High Courts02 Dec 2020Disposed Of
Balwinder Singh @ Chiri Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0010
Code Of Criminal Procedure, 1973 — Section 41(1)(a), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts02 Dec 2020Disposed Of
Kehar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0009
Indian Penal Code, 1860 — Section 307, 323, 324, 341, 506
High Courts02 Dec 2020Disposed Of
Pardeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0008
Indian Penal Code, 1860 — Section 307, 323, 324, 341, 506
High Courts02 Dec 2020Disposed Of
Shanti Swaroop Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0007
Indian Penal Code, 1860 — Section 307, 323, 324, 341, 506
High Courts02 Dec 2020Disposed Of
Subhash Chand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0006
High Courts02 Dec 2020Disposed Of
Kalyan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0005
Indian Penal Code, 1860 — Section 307, 323, 324, 341, 506